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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(5)(a) in The U.P. Electricity Reforms Act, 1999

(a)enter into an agreement on specified terms with any other person for the use of any electric lines, electrical plant and associated equipment operated by the licensee;