Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(4) in The Orissa Goshala Act, 1961 (4)The State Government shall every year appoint an auditor to audit the accounts of the Goshala fund and fix his remuneration which shall be paid from the said fund.
