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Karnataka High Court

M/S Karnataka State Road Transport ... vs The Employees Provident Fund Appellate ... on 18 September, 2008

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

IN THE HIGH comm' OF KARNATAKA, BA1§Z£';«;§€a5E§.:C_}:*r;{E«}:V" 

DATED '3':-us THE 18""! my 01? SEPTEMEE12 Qoba T  .  

BEFORE';

THE HONELE MR. JUSTICE %M0H;uh;%%%1§ED:)Y'% A

WRIT PETITION No.gi3o§ 1 cm ¥;'2::::f>5 {L-E?)

BETW BEN

M/S 1{ARNATA1{;'$;;.:#;'rA*r13 B2050" I  ~ 
Txanspomc:QR;;>ggAT;Qw_   A

cENTRM;TQFFIcE' 1;, K.  ROAD"; V  
BANG;3L0R_E"5'€:0_'9Q7   . _'
BY ITs'v-MANAGWC;-~{3IF::sc:rOR,
REP. B"1'"IfI'S CHEF '-LAW'--OFFICER,

 % . %  " .   PETITIONER

(By {H R i§E?éUVI{f§.,. ADV '3

  A:m__:

1  THE EMPLOYEES PROVIDENT FUND
 APPEiLLA'I'E TRIBUNAL
?I_C)Z-70, SKYLARK BLDG,
NEHRU PLACE,

 =  NEW DELHI 110019

   THE REGIGNAL movrmmr FUND

COMMISSIONER,
(ANNEXE ) N{).7'5/ 1, HHLKUL COMPLEX,
LAL3AGIr-I RGAS,
BANGALORE 560 G2'?
 RESPONDENTS

bk Tha Writ, petition accordixagljgf, rejected. K8 is witlmut maxi: