Karnataka High Court
M/S Karnataka State Road Transport ... vs The Employees Provident Fund Appellate ... on 18 September, 2008
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
IN THE HIGH comm' OF KARNATAKA, BA1§Z£';«;§€a5E§.:C_}:*r;{E«}:V"
DATED '3':-us THE 18""! my 01? SEPTEMEE12 Qoba T .
BEFORE';
THE HONELE MR. JUSTICE %M0H;uh;%%%1§ED:)Y'% A
WRIT PETITION No.gi3o§ 1 cm ¥;'2::::f>5 {L-E?)
BETW BEN
M/S 1{ARNATA1{;'$;;.:#;'rA*r13 B2050" I ~
Txanspomc:QR;;>ggAT;Qw_ A
cENTRM;TQFFIcE' 1;, K. ROAD"; V
BANG;3L0R_E"5'€:0_'9Q7 . _'
BY ITs'v-MANAGWC;-~{3IF::sc:rOR,
REP. B"1'"IfI'S CHEF '-LAW'--OFFICER,
% . % " . PETITIONER
(By {H R i§E?éUVI{f§.,. ADV '3
A:m__:
1 THE EMPLOYEES PROVIDENT FUND
APPEiLLA'I'E TRIBUNAL
?I_C)Z-70, SKYLARK BLDG,
NEHRU PLACE,
= NEW DELHI 110019
THE REGIGNAL movrmmr FUND
COMMISSIONER,
(ANNEXE ) N{).7'5/ 1, HHLKUL COMPLEX,
LAL3AGIr-I RGAS,
BANGALORE 560 G2'?
RESPONDENTS
bk Tha Writ, petition accordixagljgf, rejected. K8 is witlmut maxi: