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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(b) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(b)direct any person(s) to make any statement or furnish any information or produce any document or commodity in his possession or under his control relating to the purchase, sale, distribution or storage of any specified essential commodity any person so required shall comply with such directions;