Section 29(h) in The U.P. Sahkari Gram Vikas Banks Act, 1964
(h)specifying the form in which application to [Gram Vikas Bank] [Substituted by U.P. Act 19 of 1994.] or the [Uttar Pradesh Sahkari Gram Vikas Bank] [Substituted by U.P. Act 19 of 1994.] for loans should be made and the procedure to be followed in the advancement of such loans;
