Gauhati High Court
Id [email protected] Mobile Phone ... vs The State Of Assam And 30 Ors on 18 November, 2020
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/1
GAHC010034572017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4853/2017
ARUP KUMAR NATH
S/O SHRI GIRISH CHANDRA NATH R/O VILL- MADHUPUR, P.O.
MADHUPUR P.S. NAGAON SADAR, DIST. NAGAON, ASSAM- 782003 EMAIL
ID [email protected] MOBILE PHONE NO. 7086467258
VERSUS
THE STATE OF ASSAM and 30 ORS
REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM,
AGRICULTURE DEPARTMENT, ASSAM SECRETARIAT, DISPUR, GUWAHATI
- 781006.
Advocate for the Petitioner : MR. P D NAIR
Advocate for the Respondent : MR. S CHAMARIA
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
18-11-2020 In view of the Office Note dated 17.06.2020, petitioner to take fresh steps for service of notice upon the respondent No. 31 within 2 days from today.
Steps be taken by registered post with A/D. List this case after 6 (six) weeks alongwith fresh service report. Shri T. J. Mahanta, learned Senior Counsel for the APSC, Ms. R. B. Bora, learned Standing Counsel, BTC and Ms. M. D. Bora, learned State Counsel are present for the respondents.
JUDGE Comparing Assistant