Bombay High Court
Vinayak Krishna Chougule And Ors vs Shrinivas Gopal Pandit on 2 September, 2024
Board Sr.No.:-98
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 361 OF 2018
Vinayak Krishna Chougule And Ors. ....APPLICANT
V/S
Shrinivas Gopal Pandit ....RESPONDENT
WITH CIVIL REVISION APPLICATION NO. 32 OF 2018 Jaisingh Dadoba Jadhav, Thr. Poa.anil Jaisingh ....APPLICANT Jadhav V/S Shriniwas Gopal Pandit ....RESPONDENT WITH CIVIL REVISION APPLICATION NO. 7 OF 2018 Vinayak Krishna Chougule And Ors. ....APPLICANT V/S Shrinivas Gopal Pandit ....RESPONDENT WITH CIVIL REVISION APPLICATION NO. 192 OF 2018 Shri. Laxman T. Nirankari Thr. Poa. Shri. ....APPLICANT Dayaldas T. Nirankari V/S Shriniwas Gopal Pandit ....RESPONDENT WITH Page 1/2 ::: Uploaded on - 03/09/2024 ::: Downloaded on - 03/09/2024 17:45:53 ::: INTERIM APPLICATION NO. 6764 OF 2024 In Civil Revision Application 361 OF 2018 Vinayak Krishna Chougule And Ors. ....PETITIONER V/S Shrinivas Gopal Pandit ....RESPONDENT IA/6763/2024 A/W IA/14795/2023 CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 2nd September, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/10/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 03/09/2024 ::: Downloaded on - 03/09/2024 17:45:53 :::