Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in The Orissa District Planning Committees Rules, 2000 10. Manner of voting. - At every election where a poll is taken, votes shall be given by ballot in the manner hereinafter provided and no vote shall be received by proxy.
