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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(2) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(2)The registering officer shall maintain a register in Form-Ill annexed to these rules showing the particulars of establishments in relation to which certificates of registration have been issued by him.