Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(1) in The Gujarat Municipalities Act, 1963 (1)[***] [Deleted by The Gujarat Municipalities (Amendment) Act, 2007, section 2(a) (Act No. 13 of 2007) (w.e.f. 01-04-2008).]
