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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(b) in The Coimbatore City Municipal Corporation Service Rules, 1987

(b)The Commissioner shall, thereafter, cause a panel of candidates prepared in the order of preference based on their qualifications, merit and ability Seniority being taken into account only, if qualification, merit and ability are approximately equal.