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[Cites 0, Cited by 10] [Section 250] [Entire Act]

Union of India - Subsection

Section 250(7) in The Income Tax Act, 1961

(7)On the disposal of the appeal, the [* * *] [ Omitted by Act 21 of 1998, Section 65 (w.e.f. 1.10.1998).] [Commissioner (Appeals)] [ Inserted by Act 29 of 1977, Section 39 and Schedule V (w.e.f. 10.7.1978).] shall communicate the order passed by him to the assessee and to the [Chief Commissioner or Commissioner] [ Substituted by Act 4 of 1988, Section 2, for " Commissioner" (w.e.f. 1.4.1988).].