Supreme Court - Daily Orders
Chandrika Prasad Singh vs State Of U.P on 12 August, 2016
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.35 COURT NO.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)............
CRL.M.P. 12868/2016
(Arising out of impugned final judgment and order dated 18/03/2016
in CRMWP No. 15280/2006 passed by the High Court of Judicature at
Allahabad)
CHANDRIKA PRASAD SINGH Petitioner(s)
VERSUS
STATE OF U.P AND ANR. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 12/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Subhavna Verma, Adv.
Mr. Ajay, Adv.
Mr. K. Krishna Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
Delay condoned.
The special leave petition is dismissed.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2016.08.13(Chetan Kumar) (H.S. Parasher) 13:37:17 IST Reason: Court Master Court Master