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Supreme Court - Daily Orders

Chandrika Prasad Singh vs State Of U.P on 12 August, 2016

Bench: Dipak Misra, Uday Umesh Lalit

     ITEM NO.35                        COURT NO.4                 SECTION II

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)............
                                            CRL.M.P. 12868/2016

     (Arising out of impugned final judgment and order dated 18/03/2016
     in CRMWP No. 15280/2006 passed by the High Court of Judicature at
     Allahabad)


     CHANDRIKA PRASAD SINGH                                         Petitioner(s)

                                               VERSUS

     STATE OF U.P AND ANR.                                          Respondent(s)

     (With appln. (s) for c/delay in filing SLP)


     Date : 12/08/2016 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)            Mr. Subhavna Verma, Adv.
                                  Mr. Ajay, Adv.
                                  Mr. K. Krishna Kumar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioner.

Delay condoned.

The special leave petition is dismissed.

Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2016.08.13

(Chetan Kumar) (H.S. Parasher) 13:37:17 IST Reason: Court Master Court Master