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[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(o) in The M.P. Factories Rules, 1962

(o)For determining the exits required, the occupant load shall be reckoned on the basis of actual number of occupants within any floor area of 10 square meters per person whichever is more.