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Supreme Court - Daily Orders

District Inspector Of Schools ... vs Shobha Ram Dhiman on 12 December, 2019

Bench: Sanjay Kishan Kaul, Indira Banerjee

                                       IN THE SUPREME COURT OF INDIA
                                           INHERENT JURISDICTION

                                    REVIEW PETITION(CIVIL)NO.       OF 2019
                                           (Diary No.36738/2019)
                                                     IN
                                       S.L.P.(CIVIL) NO.3407 OF 2019



                         DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR        ... PETITIONER(S)

                                                       VS.

                         SHOBHA RAM DHIMAN & ORS.                        ... RESPONDENT(S)



                                                    O R D E R

Upon perusal of the papers of the Review Petition, we have noticed that there is a delay of 218 days in filing the Review Petition. We are not inclined to condone the same.

Even on merits also, we are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.

The Review Petition is, accordingly, dismissed on the ground of delay as well as on merits.

......................J. [SANJAY KISHAN KAUL] ......................J. [INDIRA BANERJEE] New Delhi;

December 12, 2019.

Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.12.13 17:32:03 IST Reason: 1
ITEM NO.1001                                          SECTION XI

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

REVIEW PETITION (CIVIL) Diary No(s). 36738/2019 in SLP(C) No. 3407/2019 DISTRICT INSPECTOR OF SCHOOLS SAHARANPUR Petitioner(s) VERSUS SHOBHA RAM DHIMAN & ORS. Respondent(s) (IA No. 156510/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 12-12-2019 This matter was circulated today.

CORAM :

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MS. JUSTICE INDIRA BANERJEE By Circulation UPON perusing papers the Court made the following O R D E R25 The review petition is dismissed in terms of the signed order.


    (ANITA MALHOTRA)                (PARVEEN KUMARI PASRICHA)
      COURT MASTER                         COURT MASTER
(Signed order is placed on the file.) 2