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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(8) in The M.P. Van Upaj (Vyapar Viniyaman) Kastha Niyam, 1973

(8)If a licence is lost or is mutilated, a certified copy of the same may be obtained from the Divisional Forest Officer or his Gazetted Assistant on payment of rupees five for each licence.