Delhi High Court - Orders
Adigear International & Ors vs Union Bank Of India & Anr on 8 December, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4441/2024 & CM APPL. 18219/2024
ADIGEAR INTERNATIONAL & ORS. .....Petitioner
Through: Mr. Hrishikesh Baruah and Mr.
Shubham Agarwal, Advocates.
versus
UNION BANK OF INDIA & ANR. .....Respondents
Through: Mr. Janendra Lal, Ms. Yasmin
Tarapore and Mr. Jaiendra Lal, Advocates for R1.
Mr. Dhaval Mehrotra and Ms. Aditi Desai,
Advocates for RBI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 08.12.2025 List for hearing on 23.01.2026.
Interim order to continue, till the next date of hearing.
JYOTI SINGH, J DECEMBER 8, 2025/YA This is a digitally signed order.
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