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[Cites 0, Cited by 28] [Entire Act]

Union of India - Section

Section 42 in The English And Foreign Languages University Act, 2006

42. Protection of action taken in good faith.

- No suit or other legal proceeding shall lie against any officer or other employee of the University for anything which is in good faith done or intended to be done in pursuance of any of the provisions of this Act, the Statutes or the Ordinances.