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[Cites 0, Cited by 0] [Section 112(8)] [Section 112] [Entire Act]

State of Madhya Pradesh - Subsection

Section 112(8)(iii) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(iii)the evidence recorded in the course of inquiry;