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State of Bihar - Section

Section 32 in The Bihar Jail Service Rules, 1953

32.

Members of the Service including the member of the Senior Branch, shall be entitled to free quarters, or in lieu of free quarters, to a house rent allowance at 10 per centum of their pay subject to a minimum of Rs. 50 in the case of the Superintendent of the Bankipur District Jail, Patna, and Rs. 30 in the case of the Superintendents of other District Jails or to the amount of rent actually paid by the Superintendent, whichever is less, provided that the house hired is situated within a radius of one mile from the Jail.