Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Boby Sawant vs . State Of H.P. & Others on 9 March, 2022

Bench: Sabina, Satyen Vaidya

Boby Sawant vs. State of H.P. & others .

Ex. Petition No.42 of 2017 with COPC No. 428 of 2021.

09.03.2022 Present: Mr. G.C. Gupta, Senior Advocate with Ms. Manisha Thamta, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

List before another Bench, of which one of us (Satyen Vaidya, J.), is not a member.

(Sabina) Judge (Satyen Vaidya) Judge March 09, 2022 (ps/vh) ::: Downloaded on - 10/03/2022 20:12:36 :::CIS