Himachal Pradesh High Court
Boby Sawant vs . State Of H.P. & Others on 9 March, 2022
Bench: Sabina, Satyen Vaidya
Boby Sawant vs. State of H.P. & others .
Ex. Petition No.42 of 2017 with COPC No. 428 of 2021.
09.03.2022 Present: Mr. G.C. Gupta, Senior Advocate with Ms. Manisha Thamta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
List before another Bench, of which one of us (Satyen Vaidya, J.), is not a member.
(Sabina) Judge (Satyen Vaidya) Judge March 09, 2022 (ps/vh) ::: Downloaded on - 10/03/2022 20:12:36 :::CIS