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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(3)(c) in Karnataka Agricultural Produce Marketing Act 1966

(c)[ a sale by a Contract farming producer to a contract forming sponsor under Contract farming agreement; [Inserted by Act 23 of 2007 w.e.f. 16.8.2007]