Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(7)(ii) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(ii)notice of the application has been served on the authority which passed the order against which the application has been filed; and