Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20F(8)] [Section 20F] [Entire Act] Union of India - Subsection Section 20F(8)(a) in The Railways Act, 1989 (a)the market value of the land on the date of publication of the notification under section 20A;