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Union of India - Section

Section 9 in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010

(9)The Board may extend the date of submission of bids upto a period of one month through an advertisement in the some manner as specified under sub-regulation (5), in a situation where only a single application-cum-bid is received in response to the original advertisement.