Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

Bombay Presidency - Section

Section 19 in Bombay Industrial Relations Act, 1946

19. Periodical returns to be submitted to registrar. - Every registered union shall submit to the Registrar on such dates and in such manner as may be prescribed, periodical returns of its membership.