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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Port Of New Mangalore (Goods In Transit) Rules, 1976

(b)In the case of salvaged goods, the free days shall be reckoned from the day following the date of notification of salvage by the Receiver of Wrecks in the Official Gazette of Karnataka State.