Section 6 in Jharkhand Micro, Small and Medium Enterprises Development Rules, 2017
6. Council meetings and quorum.
- (i) The meeting of the Council shall be ordinarily held after giving seven days notice.(ii)However, in the case of urgency, it can be called as such a short notice, as the Chairman may find suitable.(iii)All the notices/communication for the meeting shall be informed to the Petitioner Respondent including information through SMS and e-mail.(iv)The council shall hold regular meetings, at least once in a month.(v)The number of members for the quorum will be three.
