Bombay High Court
Bajaj Allianz General Insurance Co. Ltd vs Farjana Adam Pathan And Others on 9 February, 2021
Author: M. G. Sewlikar
Bench: M. G. Sewlikar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
948 FIRST APPEAL NO.1940 OF 2015
WITH CA/2274/2015 IN FA/1940/2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
VERSUS
FARJANA ADAM PATHAN AND OTHERS
Shri. Dargad, Advocate h/f Shri. S. G. Chapalgaonkar, Advocate for the
appellant
CORAM : M. G. SEWLIKAR, J.
DATED : 09-02-2021 P.C. :-
. Learned counsel Shri. Dargad h/f Shri. Chapalgaonkar, learned counsel for the appellant seeks time. Stand over to 24/02/2021.
[M. G. SEWLIKAR, J.]
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