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Bombay High Court

Bajaj Allianz General Insurance Co. Ltd vs Farjana Adam Pathan And Others on 9 February, 2021

Author: M. G. Sewlikar

Bench: M. G. Sewlikar

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD

                          948 FIRST APPEAL NO.1940 OF 2015
                         WITH CA/2274/2015 IN FA/1940/2015

                    BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
                                     VERSUS
                        FARJANA ADAM PATHAN AND OTHERS


Shri. Dargad, Advocate h/f Shri. S. G. Chapalgaonkar, Advocate for the
appellant


                                         CORAM : M. G. SEWLIKAR, J.

DATED : 09-02-2021 P.C. :-

. Learned counsel Shri. Dargad h/f Shri. Chapalgaonkar, learned counsel for the appellant seeks time. Stand over to 24/02/2021.



                                                       [M. G. SEWLIKAR, J.]



ssp




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