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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(6) in The Orissa Veterinary Practitioners Rules, 1976

(6)As the voting papers are separated from the envelopes, the Returning Officer will proceed to examine the voting papers in convenience batches to see whether the votes have been recorded in accordance with the provisions of these rules. He shall record his decision "rejected" on every voting paper which is found to be defective in any respect and which he rejects and indicates thereon the ground for rejection very briefly. The remaining voting papers shall be deemed to be accepted.