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[Cites 0, Cited by 0] [Section 52(5)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(5)(a) in The M.P. Farmers' Organisation Election Rules, 1999

(a)Where an order is passed under clause (a) of sub-rule (3) for the continuation of the poll, the Election Officer shall proceed afresh under sub-rule (1) of Rule 23 and return to the Presiding Officer appointed under that sub-rule all the packets received by him under sub-rule (2) of this Rule.