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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(2)The order of the Licensing Officer shall, unless the Conservator of Forests as referred to in Sub-section, (1) conditionally, or unconditionally directs otherwise, remain in force pending the disposal of the appeal under Sub-section (1).