Bombay High Court
Hdb Financial Services Ltd vs Shyam Interior And Exterior Contractor ... on 1 December, 2018
ary Before: Shri K.K. Trivedi,
Addl. Registrar (O.S.)/
Addl. Prothonotary and Senior Master
Date : 1st December, 2018.
MENTIONED, NOT ON BOARD:
1.Chol/885/2018 Mr. Sandeep D. Rankhambe, Advocate for EXA/519/2018 Applicant.
P.C.: 1. As per Order dated 22nd October 2018, Chamber Order for amendment was granted.
2. By praecipe dated 30th November 2018, Advocate for Petitioner requests for extension of time to comply the aforesaid Order dated 22nd October 2018.
3. Perused praecipe. Time to carry out amendment is extended by three weeks from today.
Addl. Registrar (O.S.)/ 01.12.2018 Addl. Prothonotary and Senior Master ::: Uploaded on - 03/12/2018 ::: Downloaded on - 30/12/2018 12:42:12 :::