Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(10)(sic) in The U.P. Factories Rules, 1950

(sic)Internal stairs shall be constructed as a self-contained unit with at least one side adjacent to an external wall shall be completely enclosed.