Supreme Court - Daily Orders
Hindustan Zinc Limited Employees ... vs Union Of India on 19 August, 2020
Bench: Arun Mishra, B.R. Gavai, Krishna Murari
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ITEM NO.12 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 13094/2020
(Arising out of impugned final judgment and order dated 12-03-2020
in CAAT No. 346/2018 12-03-2020 in CAAT No. 347/2018 passed by the
National Company Law Apellate Tribunal)
HINDUSTAN ZINC LIMITED EMPLOYEES CONTRIBUTORY
PROVIDENT FUND TRUST Appellant (s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.62490/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.62491/2020-STAY APPLICATION and IA
No.62489/2020-PERMISSION TO FILE APPEAL and IA No.63483/2020-
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 19-08-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE KRISHNA MURARI
Counsel for the
parties Mr. Gopal Jain, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Tushar Mehta, Solicitor General
Mr. Kanu Agrawal, Adv.
Ms. Swati Ghildiyal, Adv.
Mr. Arvind Kumar Sharma, Adv.
Mr. P. S. Narasimha, Sr. Adv.
Mr. L. Viswanathan, Adv.
Ms. Gauri Rasgotra, Adv.
Mr. Raunak Dhillon, Adv.
Signature Not Verified
Mr. Vikash Kumar Jha, Adv.
Mr. Aditya Sikka, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2020.08.19
17:48:32 IST
Reason: Mr. Karan Khanna, Adv.
Ms. Sindoora, Adv.
Mr. Sumit Attri, Adv.
for M/s. Cyril Amarchand Mangaldas
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UPON hearing the counsel the Court made the following
O R D E R
Permission to file appeal is granted.
Issue notice, returnable in six weeks.
Notice is accepted by Mr. Arvind Kumar Sharma, learned AOR for Union of India and by Mr. Sumit Attri, learned AOR appearing for R-18 (IL & FS Financial Services Ltd.) Notice to be served on the unrepresented respondents. Tag with Civil Appeal Nos. 9652-9653 of 2019.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER ASSISTANT REGISTRAR