Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Karnataka - Subsection Section 20(2) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004 (2)The salary and allowances payable to, and other conditions of service of, the Director of Research shall be such as may be prescribed.
