Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(3) in The Orissa Agricultural Produce Markets Rules, 1958

(3)On a requisition by the Market Committee, the Inspector of Weights a Measures, in whose jurisdiction the market area is situated, shall carry out the inspection and testing of weights/measures and weighing or measuring instruments in use in the market area and shall take such action as is consistent with the provisions of the Orissa Weights and Measures Acl, 1943 and the rules made thereunder.