Punjab-Haryana High Court
Swami Hari Har Das Tyagi vs The Government Of Punjab And Others on 5 May, 2009
Bench: Chief Justice, Hemant Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.W.P.No.16505 of 2008
Date of Decision : 05.05.2009
Swami Hari Har Das Tyagi ...Petitioner
Versus
The Government of Punjab and others ...Respondents
CORAM:HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE HEMANT GUPTA
Present: None for the petitioner.
Mr. Madhu Dayal, Addl. AG, Punjab.
Mr. B.D.Sharma, Advocate,
for respondent No.5.
T.S.Thakur, C.J. (ORAL)
No one appears on behalf of the petitioner. Even on the last date of hearing i.e. 2.3.2009 none had appeared on behalf of the petitioner. The petition is, therefore, dismissed for want of prosecution.
(T.S.THAKUR)
CHIEF JUSTICE
05.5.2009 (HEMANT GUPTA)
Vimal JUDGE