Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 312 in Rajasthan Panchayati Raj Rules, 1996 312. Insurance. - All vehicles shall be insured against third party risk with State Insurance Department or a registered insurance company.Use of Vehicles
