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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Rajasthan - Subsection

Section 94(a) in The Rajasthan Municipalities (Election) Rules, 1994

(a)The references therein to 'Board' and 'Chairman' wherever they occur shall be construed to be as references to 'Corporation' and 'Deputy-Mayor' respectively;