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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Teachers) Rules, 1978

(2)The minimum qualifications for the appointment to the post of head master of a recognized school shall be as follows -
(a)A degree from a recognized University or an equivalent examination recognized as such.
(b)A teacher's training course recognized by the State Government or U.G.C. or Board as follows :-