Section 27(2)(a) in Punjab General Sales Tax Act, 1948

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2)(a) in Punjab General Sales Tax Act, 1948

(a)the salaries, allowances and other conditions of service of the Presiding Officer of a Tribunal;

(aa)the conditions and limitations subject to which a Tribunal shall award costs under sub-section (11) of section 3-A;