Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(b) in University of Udaipur Teachers (Conditions of Service) Rules, 1976 (b)The entries in the service book of a teacher shall be authenticated by an officer authorised in this behalf by the Vice-Chancellor.
