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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(6) in Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005

(6)Mayor in the case of Municipal Corporation and President in the case of Municipal Council and Nagar Panchayat shall be care-taker of the Mohalla Samiti.