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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(7) in Gujarat Electricity Regulatory Commission (Multi Year Tariff Framework) Regulation, 2007

(7)Enquiry and Investigation. - All enquiries, investigations and adjudications under these Regulations shall be done by the Commission through the proceedings in accordance with the provisions of the Conduct of Business Regulations.