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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999

(3)While considering the application for appointment of a guardian, the Local Level Committee shall consider-
(a)whether the person with disability needs a guardian;
(b)the purposes for which the guardianship is required for person with disability.