- Whoever, in driving, leading or propelling a vehicle along a street, fails, except in the case of actual necessity, -(a)to keep to the left; and(b)when he is passing a vehicle going in the same direction, to keep to the right of that vehicle, shall be liable on conviction to a fine which may extend to ten rupees.Exception. - This section shall not apply in the case of a [municipal area] [Substituted by U.P. Act No. 12 of 1994.] wholly or in part situated in a hilly tract.
