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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(B) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(B)the building contract is placed after 1st January, 1974, or in cases where no building contract has previously been placed, the keel is laid or the tanker is at a similar stage of construction after 30th June, 1974, shall comply with the provisions of this rule.