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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Sikkim - Subsection

Section 70(4) in Sikkim Panchayat Act, 1993

(4)Notwithstanding anything in sub-section (1), a Zilla Panchayat shall not undertake or execute any scheme confined to a Gram unless the implementation such a scheme is beyond the competence of the Gram Panchayat concerned financially or otherwise.In the latter case the Gram Panchayat may execute the scheme itself or entrust its execution to the Gram Panchayat and give such assistance as may be required;Provided that a Zilla Panchayat shall undertake or execute any scheme if it extends to more than one Gram.