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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(9) in The Bihar Consumer Protection Rules, 1987

(9)Order of the State Commission on appeal shall be signed and dated by the Members of the State Commission constituting the Bench and shall be communicated to the parties free of charge.List of Consumer Forums functioning at the following places in the State of Bihar.
Patna Rohtas E. Champaran
Vaishali Kishanganj West Champaran
Siwan Gopalganj Bhagalpur
Madhubani Saharsa Muzaffarpur
Purnea Madhepura Saran
Nalanda Monghyr Sitamarhi
Gaya Begusarai Katihar
Jehanabad Khagaria Darbhanga
Aurangabad Samastipur Banka
Nawadah Buxar Jamui
Bhojpur Supaul